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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(3)Common merit list of group of Certificate Courses specified in column (2) and (3) of Table specified under sub-rule (1) for a corresponding Diploma Course, as specified in column (4) of said Table, shall be prepared.