Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Punjab - Subsection Section 85(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (2)The expenditure on stores is included in contingent expenditure and is debited to specific works or purchases for which stores are purchased.
