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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)the date of the scrutiny of nominations, which shall be the date immediately following the last date for making nominations or if that day is a public holiday, the next succeeding day which is not a public holiday;