Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(9)] [Section 30] [Entire Act] State of Karnataka - Subsection Section 30(9)(vii) in Karnataka Janapada Vishwavidyalaya Act, 2011 (vii)such other persons as may be specified by the Statutes.