Section 15 in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
15. Achieving minimum qualifications.
(1)The State Government shall ensure to provide teacher training facilities for all the teachers of the government schools, who are not trained on the specified date, provided that no untrained teachers shall be appointed after the specified date.(2)All aided, unaided and special category schools shall ensure that no teacher working in those schools shall remain untrained within five years of the enforcement of the Act.
