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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(2) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(2)All aided, unaided and special category schools shall ensure that no teacher working in those schools shall remain untrained within five years of the enforcement of the Act.