Section 12(1)(iii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(iii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(iii)arrange the various correspondence on behalf of the Regional Committee, perform such other duties and exercise such other powers as may be imposed or conferred on him by the Regional Committee, its Chairman or the authority.

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State of Uttar Pradesh - Subsection

Section 12(1)(iii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976