Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 100 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

100. Entry in the log-book.

(1)The person using the vehicle shall note in the log-book in his own hand, the meter reading at the start and at the completion of each journey He shall also indicate whether the journey undertaken was an official duty and if so the purpose of the journey shall he briefly recorded. It shall not be enough merely to state that the journey was official.
(2)When more than one officer travel together in a vehicle, the senior-most officer shall make entries in the log book.
(3)If any officer fails or refuses to indicate the particulars of the journey undertaken by him, this fact should be reported immediately by the driver of the vehicle to the Controlling Officer