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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(ii) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(ii)Any other person including Co-operative Society, Association of persons, body of individuals, etc. engaged in generating electricity for its or his own use.