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[Cites 1, Cited by 4]

Himachal Pradesh High Court

District Collector Bilaspur vs . Anbar Hussain & Another. on 1 June, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

District Collector Bilaspur Vs. Anbar Hussain & another.

.

RSA No. 340 of 2017 1.6.2022 Present: Mr.Raju Ram Rahi, Deputy Advocate General, for the appellants.

Mr.Amit Singh Chandel, Advocate, for respondent No. 1.

Mr.Sanjay Jaswal, Advocate, for respondent No. 2. r RSA No. 340 of 2017 & CMP No. 5258 of 2019 List for hearing on 1st July, 2022.

(Vivek Singh Thakur), Judge.

1st June, 2022 (Keshav) ::: Downloaded on - 02/06/2022 20:03:52 :::CIS