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[Cites 0, Cited by 0] [Section 47(12)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(12)(i) in The Bihar Panchayat Raj Act, 2006

(i)Construction and maintenance of public roads, drains, culverts and other means of communications which are not under the control of any other local authority or the Government;