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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Mizoram - Subsection

Section 66(1)(a) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(a)The name or names, and the address or addresses of the person or persons applying, if a firm, the name of every partner of the firm;