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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(f) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(f)The Chairman, if present, shall preside at every meeting of the Board and in his absence, the members present shall elect one from amongst themselves to preside at the meeting.