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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(i) in Orissa Universities Act, 1989

(i)Two members of the concerned Senate other than those specified in clauses (a), (b), (g), (h), (i), (j) (m), (p), and (u) of sub-section (1) of section 9 to be elected by the members thereof;