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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(4)ABT compliant metering, will be the interface metering as per CEA's (Installation and Operation of Meters) Regulations, 2006 at the points of injection/drawal, to the meter will be provided by the respective user who will ensure proposed data communication to SLDC. The time synchronization of the metering system will be through Global Positioning System (GPS) with counter check from Heerapura central billing station. Respective users will bear their own expenses.