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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(b)
(i)two persons as members of marketing committee of national importance from the traders and commission agents of marketing committees of national importance.
(ii)one person as member of marketing committee of national importance from the traders and commission agents of all marketing committees.