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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(g) in Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006

(g)Jeep Driver. - This post shall be in the Child Development Project and District Programme Offices. As the Government of India has abolished this post, there will be no fresh recruitment in the post and the same shall die out with the retirement/demise of the present incumbents.The cadre of this post shall be a Divisional Cadre.