Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(f) in The Oil Mines Regulations, 2017

(f)the test line and valves are examined by a competent person and no test is conducted if any defect is discovered until such defect is rectified.