Section 3(b) in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971
(b)"Scheduled Castes/Scheduled Tribes candidates" means candidates belonging to Scheduled Castes, Scheduled Tribes as recognised in the list of Scheduled Castes/Scheduled Tribes in Rajasthan,
