Madhya Pradesh High Court
Gopal Prasad Patel vs Rani Rai on 26 August, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 CR-224-2014 The High Court Of Madhya Pradesh CR-224-2014 (GOPAL PRASAD PATEL Vs RANI RAI) 1 Jabalpur, Dated : 29-08-2019 None present for the applicant despite the fact the matter has been listed in the final hearing under the interlocutory orders held up cases category.
It appears that the applicant is not interested in prosecuting the revision.
Accordingly, the revision is hereby dismissed for want of prosecution.
(SUBODH ABHYANKAR) JUDGE DUBEY/-
Digitally signed by ARVIND KUMAR DUBEY Date: 30/08/2019 16:37:18