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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(3) in The Central Motor Vehicles Rules, 1989

(3)[ [***] [Omitted by Notification No. GSR 1464(E), dated 27.11.2017 (w.e.f. 2.6.1989). ][Provided that every agricultural trailer manufactured on or after the 1st February, 2016 shall meet the following requirements for compliance to agricultural trailer brake system as per AIS:043-2005 specification, as amended from time to time, namely:-
(a)fitment of the hydraulic braking system or inertia over-run braking system such as foundation brake (drum or disc, etc.) actuation systems on the the trailer including the proportional or control valve;
(b)type approval of agricultural trailer braking system requirements as per AIS-043-2005, as amended from time to time.]