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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(3)(a) in The Central Motor Vehicles Rules, 1989

(a)fitment of the hydraulic braking system or inertia over-run braking system such as foundation brake (drum or disc, etc.) actuation systems on the the trailer including the proportional or control valve;