Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Jharkhand - Subsection Section 82(g) in Bihar Factories Rules, 1950 (g)Labour Officers, Labour Welfare Officers, Personnel Officers and Welfare Officers.
