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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(3) in Orissa Pani Panchayat Rules, 2003

(3)The election to the Executive Committee, the President, the Secretary and the Treasurer of the Project Committee shall be held in the office of the Project Committee or at such other public place as the Election Authority may determine in the notification under Sub-rule (2) of Rule 38.