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State of Punjab - Section

Section 6 in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

6. Statement of Accounts.

- An account shall be maintained for each subscriber to the fund and it shall include the particulars shown in form No. 41 referred to in Rule 74(2) of the Income Tax Rules, 1962 as amended from time to time (Appendix II) every year as at the 31st March and an audited statement of the account will be submitted to a meeting of the Committee to be held not later than the 31st August, in every year and a copy of such statement shall be made available to every subscriber.