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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(xii) in The Global Open University (Nagaland) Act, 2006

(xii)lo receive grants, subscriptions, donations and gifts for the purpose of the University and consistent with the objects for which the University is established;