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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Munsi @ Kamleswar Saket on 7 May, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1036 of 2021 (THE STATE OF MADHYA PRADESH Vs MUNSI @ KAMLESWAR SAKET AND OTHERS) Dated : 07-05-2022 Shri A.S. Pathak, learned Govt. Advocate for the appellant-State.

As prayed by learned Govt. Advocate for the appellant-State, list the matter after summer vacation.

(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.05.07 18:32:41 IST