Madhya Pradesh High Court
The State Of Madhya Pradesh vs Munsi @ Kamleswar Saket on 7 May, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1036 of 2021 (THE STATE OF MADHYA PRADESH Vs MUNSI @ KAMLESWAR SAKET AND OTHERS) Dated : 07-05-2022 Shri A.S. Pathak, learned Govt. Advocate for the appellant-State.
As prayed by learned Govt. Advocate for the appellant-State, list the matter after summer vacation.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.05.07 18:32:41 IST