Himachal Pradesh High Court
Gurpreet Singh vs . Reshma And Ors. on 20 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
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Gurpreet Singh vs. Reshma and Ors.
FAO No. 92 of 2023 20.7.2023 Present: Mr. Harish Kumar Verma, Advocate, vice Mr. M.L. Sharma, Advocate, for the appellant.
Respondents No. 1 and 4 are ex parte vide order dated 28.6.2023.
None for respondents No. 2 and 3.
Mr. Abhishek Verma, Advocate, vice Mr. Jagdish Thakur, Advocate, for respondent 5.
Appropriate steps for representation of minor respondents No. 2 and 3 have not been taken. Be taken within four weeks.
List for consideration after four weeks.
( Vivek Singh Thakur ) Judge July 20, 2023 (vs) ::: Downloaded on - 20/07/2023 21:05:21 :::CIS