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State of Punjab - Section

Section 36 in The Punjab Capital (Development and Regulation) Building Rules, 1952

36. General.

- [All material to be used for the erection or re-erection of a building shall conform to the specification and standard laid down in part V of the National Building Code of India on Building Material.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]