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Bombay High Court

Mulund Raviraj Co-Operative Housing ... vs Rupji Constructions And Anr And Kalpana ... on 5 April, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                            Board Sr.No.:-25

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 3390 OF 2022
                            In
        COMMERCIAL ARBITRATION PETITION 559 OF 2017

        Municipal Corporation Of Greater Mumbai       ....PETITIONER
        (mcgm)
                   V/S
        Mulund Raviraj Co-operative Housing Society....RESPONDENT

Ltd.

WITH COMMERCIAL ARBITRATION APPLICATION LODGING NO. 6622 OF 2022 Mulund Raviraj Co-operative Housing Society ....PETITIONER Ltd.

V/S Rupji Constructions A (partnership Firm) And....RESPONDENT 2 Ors.

WITH INTERIM APPLICATION LODGING NO. 15780 OF 2021 In Commercial Arbitration Petition 559 OF 2017 Janaba A Redekar - Applicant ....PETITIONER V/S Mulund Raviraj Co-operative Housing Society....RESPONDENT Ltd.

WITH Page 1/3 ::: Uploaded on - 06/04/2024 ::: Downloaded on - 17/04/2024 22:24:22 ::: CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 32 OF 2020 In Commercial Arbitration Petition 559 OF 2017 Mulund Raviraj Co-operative Housing Society ....PETITIONER Ltd.

V/S Rupji Constructions And Anr And Kalpana ....RESPONDENT Pravin Shinde And Anr.(applicants) WITH INTERIM APPLICATION LODGING NO. 12903 OF 2021 In Commercial Arbitration Petition 559 OF 2017 Tejal Madhukar Rupji ....PETITIONER V/S Mulund Raviraj Co-operative Housing Society....RESPONDENT Ltd. And 3 Ors And Ganesh Krishna Jadhav (prop. Res) WITH INTERIM APPLICATION LODGING NO. 15122 OF 2021 In Commercial Arbitration Petition 559 OF 2017 Shekhar Vithal Kamtekar And Anr ....PETITIONER V/S Mulund Raviraj Co-operative Housing Society....RESPONDENT Ltd. And Ors WITH INTERIM APPLICATION NO. 180 OF 2021 In Commercial Arbitration Petition 559 OF 2017 Page 2/3 ::: Uploaded on - 06/04/2024 ::: Downloaded on - 17/04/2024 22:24:22 ::: Bank Of India - Applicant ....PETITIONER V/S Mulund Raviraj Co-operative Housing Society....RESPONDENT Ltd. And Ors.

WITH COMMERCIAL ARBITRATION PETITION NO. 559 OF 2017 Mulund Raviraj Co-operative Housing Society ....PETITIONER Ltd.

             V/S
 Rupji Constructions And Anr               ....RESPONDENT




        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 5th April, 2024
 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 10/05/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.

( ASSOCIATE ) Page 3/3 ::: Uploaded on - 06/04/2024 ::: Downloaded on - 17/04/2024 22:24:22 :::