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State of Uttar Pradesh - Section

Section 1 in The U.P. Government Servants (Special Provisions Relating to Family Planning) Rules, 1976

1. Short title, commencement and application.

(1)These rules may be called the Uttar Pradesh Government Servants (Special Provisions Relating to Family Planning) Rules, 1976.
(2)They shall come into force at once.
(3)They shall apply to all services and posts under the rule making control of the Governor, except that Rules 4 (2), 4 (3) and 11 shall not apply to officers and servants of the High Court or of Courts under the administrative control of the High Court.