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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(b) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(b)The college shall satisfy the University that the lacunae, if any, pointed out in the earlier inspections of the college with regard to B. Pharmacy degree course have been already rectified and full affiliation for B. Pharm degree course has* been granted to the college.