Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Chota Nagpur Division - Subsection Section 3(e) in Chota Nagpur Tenancy Act, 1908 (e)peat, surface-oil rock and minerals (including iron-stone, coal clay, [sand and lime-stone] [* * *] when taken by any person for his own use [* * *];
