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[Cites 0, Cited by 0] [Section 80HHD(4)] [Section 80HHD] [Entire Act]

Union of India - Subsection

Section 80HHD(4)(f) in The Income Tax Act, 1961

(f)[ subscription to equity shares forming part of any eligible issue of capital made by a public company:] [ Inserted by Act 27 of 1999, Section 47 (w.e.f. 1.4.2000).]