Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(1)(b) in West Bengal Municipal Act, 1993

(b)make additional provision in the budget to meet any special or unforeseen requirement arising during the same year;