Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(e) in The West Bengal Board of Madrasah Education Act, 1994. (e)[ the Director of Madrasah Education, West Bengal, ex officio] [Substituted by Act No. 10 of 2014, dated 13.8.2014.]
