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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 225 in The Howrah Municipal Corporation Act, 1980

225. Police Officers to assist the Corporation, Mayor-in-Council, Commissioner, etc.

- It shall be duty or every police officer in or outside Howrah to assist the Corporation, the Mayor-in-Council, the Commissioner or any other officer or employee of the Corporation in the discharge of any of the powers, duties and functions under this Act or any rule or regulation made thereunder as and when such assistance is called for.