Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] State of Himachal Pradesh - Subsection Section 15(3)(ii) in Himachal Pradesh Societies Registration Act, 2006 (ii)a notice of every change in the members of the Governing body within a period of fourteen days from the date of such change.