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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(vii) in The Bangalore Metro Railway (General) Rules, 2011

(vii)The Traffic Controller shall then authorise the Train Operator of the assisting train if in front, to once again change the cab and to drive forward in Restricted Manual mode at slow speed while exchanging communication with the Train Operator of the defective train in the cab until the assisting train has completely reached on platform of the next station;