Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 26 in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

26. Publication of the Scheme.

- Every local authority shall cause to publish a summary of the Scheme notified by the appropriate Government under sub-section (1) of section 38 of the Act in atleast two local vernacular news papers, within thirty days of notification of the Scheme.AppendixForm 'A'[see rule 6]Application to the Grievance Redressal and Dispute Resolution Committee for the Redressal of Grievance or Resolution of Dispute of Street VendorsTo____________________________________________________________
1 Name and address of the applicant :    
2. Registration number/ case number/ ID number :    
3. Place of vending -(give full details of location, zone ward,etc. :    
4. Nature of vending (Tick the appropriate) - : (a) {|
 
|-|| (a) stationary|| (b)| {||-||}|-|| (b) mobile|| (c)| {||-||}|-|| (c) any other category (if other,please specify the category)||||-| 5.| Date of issue of Certificate ofVending| :|||-|| (attach a copy of Certificate ofVending, if issued)| :|||-| 6.| Nature and details of grievance ordispute| :|||-|| (give full details and attach morepages, if required)| :|||}Signature of ApplicantDeclarationI, ..................... the applicant, do hereby solemnly declare that what is stated above is true to the best of my information and belief.Signature of ApplicantPlace:Date:(Note:- Please attach all the relevant documents to the application.Form 'B'[see rule 8(2)]Appeal to the Local Authority Against the Decision of the Grievance Redressal and Dispute Resolution CommitteeTo________________________________________________________________________
1 Name and address of the appellant :    
2. Registration number/ case number/ ID number :    
3. Place of vending -(give full details of location, zone ward,etc.) :    
4. Nature of vending (Tick the appropriate) - : (a) {|
 
|-|| (a) stationary||||-|| (b) mobile|| (b)| {||-||}|-|| (c) any other category (if other,please specify the category)|| (c)| {||-||}|-| 5.| Decision of the Grievance Redressaland Dispute Resolution Committee (attach the copy of the decisionof the Grievance Redressal and Dispute Resolution Committee)| :|||-| 6.| The number and date of the decision| :|||-| 7.| Grounds of appeal (give fulldetails and attach more pages, if required)| :|||}Signature of appellantDeclarationI, ....................., the appellant, do hereby solemnly declare that what is stated above is true to the best of my information and belief.Place:Date:Signature of appellant(Note:- Please attach all the relevant documents along with the appeal.)Form 'C'[see rule 9]Appeal to the Local Authority Against the Decision of the Town Vending CommitteeTo_______________________________________________________________
1 Name and address of the appellant :    
2. Registration number/ case number/ ID number :    
3. Place of vending -(give full details of location, zone ward,etc.) :    
4. Nature of vending (Tick the appropriate) - : (a) {|
 
|-|| (a) stationary||||-|| (b) mobile|| (b)| {||-||}|-|| (c) any other category (if other,please specify the category)|| (c)| {||-||}|-| 5.| Date of issue of Certificate ofVending| :|||-|| (attach a copy of Certificate ofVending, if issued)||||-| 6.| Nature of the order appealedagainst (Tick the appropriate) -| :| (a)| {||-||}|-|| (a) issuance of Certificate ofVending;||||-|| (b) cancellation of Certificate ofVending;|| (b)| {||-||}|-|| (c) suspension of Certificate ofVending;|| (c)| {||-||}|-|| (d) others. (Specify)|| (d)| {||-||}|-| 7.| Grounds of appeal (give fulldetails and attach more pages, if required):||||}Signature of appellantDeclarationI, .................. the appellant, do hereby solemnly declare that what is stated above is true to the best of my information and belief.Place:Date:Signature of appellant(Note. - Please attach all the relevant documents along with the appeal.)Form D[see rule 13(6)]Nomination form for Election of Members of Town Vending CommitteeToThe Returning Officer,............................Town Vending Committee............................Sir,I, ..............................., wife/son/daughter of .........................., street vendor, vending in the area of jurisdiction of the Town Vending Committee, (Registration Certificate of Vending No ................. ) hereby propose the name of Shri/Smt/Ms ................................ wife/son/daughter of .................................... and a street vendor of the said Town Vending Committee (Registration Certificate of Vending No ............... ) as a candidate for the post of Member of the said Committee for the election to be held on ....................Name and signature of the proposer ............................Registration/Certificate of Vending No ........................I, ...........................,wife/son/daughter of ..................................................... Registration/Certificate of Vending No .......................... of ................... Town Vending Committee, hereby second the above proposal.Name and signature of the proposer ............................Registration/Certificate of Vending No ........................Declaration By The CandidateI, ......................., wife/son/daughter of ........................... Registration/Certificate of Vending No ................... of ............... Town vending committee, hereby agree to my nomination for the election as Member of the .................... Town vending committee.I further declare that-
(i)I am not an employee of the said Town Vending Committee.
(ii)I am eligible to vote in the above election.
(iii)I do not incur any disqualification for election as Member of the said Town Vending Committee under the provisions of the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 (Central Act 7 of 2014) and the Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015 made thereunder.
Name and signature of the proposer ............................Registration/Certificate of Vending No ........................(For Office Use Only)Received the nomination form at .............. a.m./ p.m. on ....... Signature of the Returning Officer ..................Seal:AcknowledgmentReceived the nomination form of ................ presented by Shri/Smt/Ms ................... candidate/proposer/seconder for election at ......... a.m./p.m. on .......... Signature of the Returning OfficerSeal:Form - E[see rule 13(13)]Ballot Paper for Election of Member of a Town Vending CommitteeBallot paper of elections of Members of a Town Vending Committee representing street vendors, which is to be conducted under rule 13 of the Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015.The .................................. Street Vending Committee.........................................................................(Address)
(Counterfoil)Ballot paper for the Post of .................
Date of Election .............................Sl. No ......................................... Registration/Certificate of VendingNo .............................................. Ballot Paper.Please mark [x] against one of the candidates to whom the votes are to be casted.
Sl. No. Name of the Candidate Registration/Certificate of vending No. Mark for casting vote
Form - FLetter of Nomination of Agent[see rule 13 (14)]I, ........................, son / wife / daughter of .............................., street vendor vending in the area of jurisdiction of the Town Vending Committee, (Registration/Certificate of Vending No ..................... ) contesting for election of Member of the said Committee, hereby nominate the following person as my election agent/counting agent in the election of Members of the said Town Vending Committee to be held on ................................. (specify the date):-Name and Signature of the CandidateRegistration/Certificate of Vending No ..................I, ............................... son /wife/ daughter of ......................... address am willing to be the election agent/account agent.Name and Signature of the AgentForm - G(see rule 20(m))Record of Registered Street Vendors
(i) Name of the Street Vendor :  
(ii) Address of the Street Vendor :  
(iii) Sl.No. of Certificate of Vending :  
(iv) Sl.No. of Identity card :  
(v) Vending place and time :  
(vi) Nature of Business :  
(vii) Category of street vending :  
(vii) Any other particulars :  
Form - H(see rule 25)Return to be Filed by the Town Vending CommitteeThe Town Vending Committee of ....... Zone ...... of .................. Corporation/ ........................... Municipality/ ............ Town Panchayat is hereby submitting the following return on the Vending Certificate issued to the Street vendors of the town.