Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(1) in Haryana Rural Employment Guarantee Scheme, 2007 (1)The Gram Panchayat concerned shall verify the contents of the application and selected applications shall be placed before the Gram Sabha for getting its approval.
