Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Civil Courts Act, 1958

(3)It shall [come into force on such date,] [Enforced on w.e.f. 1st January, 1959 vide Law Department Notification No. 40814-7375-XXI-B dated 22nd December, 1958, published in the M.P. Gazette, dated the 26th December, 1958.] as the State Government may, by notification, in the Official Gazette, specify in this behalf.