Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331O] [Entire Act] Union of India - Subsection Section 331O(4) in Rules of Procedure and Conduct of Business in Lok Sabha (4)The Chairperson of the Committee shall be appointed by the Speaker from amongst the Members of the Committee.
