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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(2)The benefits may be distributed preferably at the door step through the Banking Correspondents after biometric authentication.Part-IV State Council And Other Bodies