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State of Punjab - Section

Section 28 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

28. Report regarding receipt of Answer-books from External Examiners.

- The receipt of answer-books from the external examiners shall immediately be reported to the Registrar, by name in writing and also the approximate date by which answer-books and agreed awards would be sent to the Council.