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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(3)(c) in Poona University Act, 1974

(c)Where the inquiry discloses that a punishment beyond the powers of the Registrar is called for, the Registrar shall, upon conclusion of the inquiry, make a report to the Vice-Chancellor together with his recommendations