Himachal Pradesh High Court
Jagbir Rathre vs . Sandeep Kumar Mehta on 12 June, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jagbir Rathre Vs. Sandeep Kumar Mehta Cr.MP(M) No. 1023 of 2023 .
12.6.2023 Present: Ms. Deeksha Thakur, Advocate, for the petitioner.
Notice issued to the sole respondent for today's date has been received back un-served for want of correct address.
Learned counsel for the petitioner prays for and is granted one week's time to furnish correct address and thereafter Registry is directed to issue fresh notice to the said respondent, returnable for 14.7.2023.
(Sandeep Sharma) Judge 12th June, 2023 (Guleria) ::: Downloaded on - 13/06/2023 20:31:38 :::CIS