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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(5)(i) in Rajasthan Forest Subordinate Service Rules, 2015

(i)the Committee shall not recommend any candidate who has failed to obtain an aggregate of 40% marks in written, personality and viva voce examination.