Section 1 in The National Council For Teacher Education Act, 1993
1. Short title, extent and commencement. - (1) This Act may be called The National Council for Teacher Education Act, 1993.
(2)It extends to the whole of India, [***].(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.(4)[ Save as otherwise provided in this Act, the provisions of this Act shall apply to-(a)institutions;(b)students and teachers of the institutions;(c)schools imparting pre-primary, primary, upper primary, secondary or senior secondary education and colleges providing senior secondary or intermediate education irrespective of the fact, by whatever names they may be called; and(d)teachers for schools and colleges referred to in clause (c).][Inserted by Act 18 of 2011, Section 3.]
