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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Public Libraries Rules, 2012

(3)The Library Advisory Committee for District Library shall be constituted by the State Government consisting of the following, namely:-
(i) Collector or his representative the rank of district levelofficer of the Rajasthan Administrative Service Chairperson
(ii) One Librarian of the College Library Member
(iii) One representative of an NGO conducting libraryactivities Member
(iv) One regular reader/user of the wary Member
(v) One educationists/scholars Member
(vi) Librarian of the District library Member Secretary
Provided that out of the aforesaid members at least one member shall be woman.