[Cites 0, Cited by 0]
[Section 6]
[Entire Act]
State of Rajasthan - Subsection
Section 6(3) in Rajasthan Public Libraries Rules, 2012
| (i) | Collector or his representative the rank of district levelofficer of the Rajasthan Administrative Service | Chairperson |
| (ii) | One Librarian of the College Library | Member |
| (iii) | One representative of an NGO conducting libraryactivities | Member |
| (iv) | One regular reader/user of the wary | Member |
| (v) | One educationists/scholars | Member |
| (vi) | Librarian of the District library | Member Secretary |